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State of Jharkhand - Section

Section 44ZC in Jharkhand Co-operative Societies Act, 2008

44ZC. Special audit of State Co-operative Bank or Central Co-operative Bank.

- 1. The Registrar shall arrange to conduct the special audit of State Co-operative Bank or Central Co-operative Banks, on the request of the Reserve Bank on such specific terms of references as agreed to by the Registrar and also arrange to furnish the report to Reserve Bank within the time stipulated.