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[Cites 0, Cited by 0] [Section 00] [Entire Act]

Union of India - Subsection

Section 00(2827) in The Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of the Republic of India and the Republic of Korea) Rules, 2009

2827.32A change to sub-heading 2827.32 from any other heading, provided that there is a regional value content of not less than 35 per cent.