Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(11) in Gujarat High Court Rules, 1993 (11)[ Matters Pertaining to Preventive Detention Laws.] [Substituted vide Notification No. C-2002/93 dated 5.4.1995, published in Gujarat Government Gazette, Part IV-C, dated 25.5.1995, page 218.]
