Supreme Court of India
M/S J.B.A. Printing Inks Limited Etc. ... vs Collector Of Central Excise, New Delhi ... on 23 September, 1999
Bench: B N Kirpal, V N Khare, Ssm Quadri
PETITIONER: M/S J.B.A. PRINTING INKS LIMITED ETC. ETC. Vs. RESPONDENT: COLLECTOR OF CENTRAL EXCISE, NEW DELHI ETC. ETC. DATE OF JUDGMENT: 23/09/1999 BENCH: S P Bharuacha,B N Kirpal,V N Khare,SSM Quadri,D P Mohapatro JUDGMENT:
D E R These appeals may now be placed before a Division Bench which may decide them in the light of the judgment in Collector of Central Excise, Baroda vs. M/s Cotspun Ltd. (Civil Appeal No. 3304 of 1988)