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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(5) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(5)The Departmental Committee shall consist of the following Members:-
(a)the Head of the department, and
(b)all Teachers of the concerned department who are primarily engaged in teaching by virtue of their appointments.