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Delhi High Court - Orders

Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 22 November, 2021

Author: Amit Bansal

Bench: Amit Bansal

                          $~10 & 11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     CM(M) 618/2020 & CM No.32081/2020 (for Stay)

                                DEVKUMAR G AGGARWAL & ORS.                  ..... Petitioner
                                            Through: None

                                                    versus

                                MANDIR SITARAMJI & ANR.           ..... Respondents
                                             Through: Mr. Sanjay Aggarwal, Advocate for
                                                      respondent No.1
                                                      Mr. Yeeshu Jain and Ms. Jyoti Tyagi,
                                                      Advocates for UOI.

                          +     CM(M) 1/2021 & CM No.100/2021 (for Stay)

                                DEVKUMAR G AGGARWAL & ORS.                  ..... Petitioners
                                            Through: None

                                                    versus

                                MANDIR SITARAMJI & ANR.           ..... Respondents
                                             Through: Mr. Sanjay Aggarwal, Advocate for
                                                      respondent No.1
                                                      Mr. Yeeshu Jain and Ms. Jyoti Tyagi,
                                                      Advocates for UOI.

                                CORAM:
                                HON'BLE MR. JUSTICE AMIT BANSAL

                                             ORDER

% 22.11.2021

1. None appears on behalf of the petitioners. Even on the last date, none had appeared on behalf of the petitioners.

Signature Not Verified Digitally Signed CM(M) 618/2020 and CM(M) 1/2021 Page 1 of 2 By:MAMTA ARYA Signing Date:22.11.2021 18:14:46

2. Last opportunity is given to the petitioners to appear and present their case failing which the case is liable to be dismissed for non-prosecution.

3. List on 10th March, 2022.

AMIT BANSAL, J.

NOVEMBER 22, 2021 dk Signature Not Verified Digitally Signed CM(M) 618/2020 and CM(M) 1/2021 Page 2 of 2 By:MAMTA ARYA Signing Date:22.11.2021 18:14:46