Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 22 November, 2021
Author: Amit Bansal
Bench: Amit Bansal
$~10 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020 & CM No.32081/2020 (for Stay)
DEVKUMAR G AGGARWAL & ORS. ..... Petitioner
Through: None
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Advocate for
respondent No.1
Mr. Yeeshu Jain and Ms. Jyoti Tyagi,
Advocates for UOI.
+ CM(M) 1/2021 & CM No.100/2021 (for Stay)
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: None
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Advocate for
respondent No.1
Mr. Yeeshu Jain and Ms. Jyoti Tyagi,
Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 22.11.2021
1. None appears on behalf of the petitioners. Even on the last date, none had appeared on behalf of the petitioners.
Signature Not Verified Digitally Signed CM(M) 618/2020 and CM(M) 1/2021 Page 1 of 2 By:MAMTA ARYA Signing Date:22.11.2021 18:14:462. Last opportunity is given to the petitioners to appear and present their case failing which the case is liable to be dismissed for non-prosecution.
3. List on 10th March, 2022.
AMIT BANSAL, J.
NOVEMBER 22, 2021 dk Signature Not Verified Digitally Signed CM(M) 618/2020 and CM(M) 1/2021 Page 2 of 2 By:MAMTA ARYA Signing Date:22.11.2021 18:14:46