Allahabad High Court
S.I. Special Shreni Daya Narain ... vs State Of U.P. & Ors. on 14 June, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 10 Case :- WRIT - A No. - 34644 of 2010 Petitioner :- S.I. Special Shreni Daya Narain Tripathi & Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Mahendra Prasad Mishra Respondent Counsel :- C.S.C. Hon'ble Rakesh Sharma J.
As prayed, list this case on 12th July, 2010 along with Writ Petition No.16035 of 2010.
Till that date, petitioner on the basis of order of transfer will not be relieved. Order Date :- 14.6.2010 Bhaskar