Section 40(1) in Rabindranath Tagore University Act, 2017
(1)There shall be a Students' Advisory Council which shall consist of the following members, namely :(i)The Dean Students' Welfare as the Chairman;(ii)the Director/Deputy Director of Students' Welfare as ex-officio Treasurer;(iii)President and Secretary of the University Teachers' Association;(iv)President, Vice-President and Secretary of the University Students' Union;(v)Principals of the constituent college, if any;(vi)one student from each teaching faculty of the University to be elected as prescribed by the statutes;(vii)five students, one from each of the five activities mentioned below who have shown outstanding performances in the following activities, to be nominated by the Vice-Chancellor, namely ;(a)Sports;(b)National Service Schemes;(c)National Cadet Corps;(d)Cultural activities;(e)Specially abled;(viii)four female students to be nominated by the Vice-Chancellor;(ix)the Director of Sports and Physical Education, if any;(x)the members of the Students' Advisory Council shall elect from amongst themselves the Secretary of the Council;(xi)two members (one female) from Hojai College/Rabindranath Tagore University Alumni (to be nominated by the Vice-Chancellor).
