Section 49(2)(a) in Tamil Nadu District Municipalities Act, 1920
(a)[ of unsound mind, a deaf-mute or a leper;] [The original clauses (i) to (vi) were lettered as (a) to (f) respectively by section 41(ii)(b) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930)]