Andhra Pradesh High Court - Amravati
Vasantha Rao Majji, vs The Commandant Eme Records Army, on 22 August, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI
MAIN CASE No: W.P.No.19788 of 2015
PROCEEDING SHEET
Sl.
No DATE ORDER
7. 22.08.2024 VS, J
At request of Ms. M. Uma Devi, learned
counsel for the respondents, post the matter after
one (01) week.
It is made clear that no further adjournment would be granted.
________ VS, J SCS