Section 38(2) in Karnataka Janapada Vishwavidyalaya Act, 2011
(2)Nothing in sub-section (1), shall have application in respect of,-(a)members referred to in sub-section (1) of section 27 not including members of the Academic Council who are not otherwise members of the Syndicate; and(b)members referred to as ex-officio members.Chapter-V Statutes, Ordinances, Regulations and Rules
