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[Cites 0, Cited by 0] [Section 347(2)] [Section 347] [Entire Act]

State of Chattisgarh - Subsection

Section 347(2)(ii) in The Chhattisgarh Municipal Corporation Act, 1956

(ii)to assist any Corporation officer or servant reasonably demanding his aid for the lawful exercise of any power vested in the Corporation or in any Corporation officer or servant under this Act or any rules or bye-laws made thereunder.