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Union of India - Section

Section 3 in Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020

3. Purposes for Aadhaar authentication.–

(1)The Central Government may allow Aadhaar authentication by requesting entities in the interest of good governance, preventing leakage of public funds, promoting ease of living of residents and enabling better access to services for them, for the following purposes, namely:–
(a)usage of digital platforms to ensure good governance;
(b)prevention of dissipation of social welfare benefits; and
(c)enablement of innovation and the spread of knowledge.
(2)Aadhaar authentication under sub-rule (1) shall be on a voluntary basis.