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State of Madhya Pradesh - Section

Section 56 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

56. Election of a member of the Managing Committee and President of the Distributory Committee. - Notwithstanding anything contained in these rules, the election of the members specified in sub-section (2) of Section 6 of the Act, shall be held in the office of the notified Janpad Panchayat at a special meeting of the members of the Distributory Committee specified in sub-section (3) of Section 5 thereof. The Election Officer shall be the Collector or any Gazetted Officer of the Government authorised by the District Election Authority.