Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 12 in Arunachal Pradesh Indian Medicine Council Act, 2013

12. Law Adviser to state Council.

- For the purpose of advising the Council on questions of law arising, the State Council shall appoint any advocate for the purpose with the approval of the Government.