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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(3)Extension of the tenure of members of such Committee, shall be on the basis of their performance appraisal by the District Child Protection Unit or the State Government and on the recommendation of the Selection Committee.