Section 10 in The Whistle Blowers Protection Act, 2014
10. Competent Authority to take assistance of police authorities, etc., in certain cases.—
For the purpose of making discreet inquiry or obtaining information from the organisation concerned, the Competent Authority shall be authorised to take assistance of the Delhi Special Police Establishment or the police authorities, or any other authority as may be considered necessary, to render all assistance to complete the inquiry within the prescribed time pursuant to the disclosure received by the Competent Authority.
