Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 10 in Kerala Consumer Protection Rules, 2005 10. Head of Office. - The President of the District Forum shall be the Head of Office and shall have the administrative control over the staff of the District Forum.
