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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Kerala - Subsection

Section 73(2)(b) in Kerala Factories Rules, 1957

(b)A table showing the safe working loads of every kind and size of chain, rope or lifting tackle in use, and in the case of a multiple sling, the safe working loads at different angles of the legs, shall be posted in the store in which the chains, ropes or lifting tackles are kept and in prominent positions on the premises, and no chain, rope or lifting tackle not shown in the table shall be used. The forgoing provisions of this paragraph shall not apply in respect of any lifting tackle not shown in the table shall be used. The foregoing provisions of this paragraph shall not apply in respect of any lifting tackle if the working load thereof. or in the case of a multiple sling, the safe working load at different angles of legs is plainly marked on it.