Rajasthan High Court - Jaipur
Hullash Nitharwal Son Of Shri Hari Singh ... vs State Of Rajasthan on 22 July, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6537/2021
1. Hullash Nitharwal Son Of Shri Hari Singh Nitharwal, Aged
About 24 Years, Resident Heli Wali Dhani, Dadiyarampura,
Tehsil Sri Madhopur, District Sikar (Raj.)
2. Subhash Chandra Son Of Bansidhar, Aged About 28 Years,
R/o Village Devipura, Post Kotari Dhaylan, Via Reengus,
District Sikar.
3. Kumari Saroj Daughter Of Ganpatram Bajiya, Aged About
26 Years, R/o Lakhani, Tehsil Khandela, District Sikar.
4. Rajpal Kalirawna Son Of Sanwarmal Kalirawna, Aged
About 28 Years, R/o Reengus, Tehsil Sri Madhopur,
District Sikar.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Additional Chief
Secretary Medical And Health Department, Secretariat,
Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Secretariat, Jaipur.
3. Director (Public Health), Medical And Health Services,
Swasthay Bhawan, Tilak Marg Jaipur (Raj.)
4. Chief Medical And Health Officer (C.m.h.o.), Sikar District
Sikar (Raj.)
5. Deputy Chief Medical And Health Cum Chairman,
Rajasthan Medical Relief Society C.h.c. Ringus, District
Sikar (Raj.)
6. Member Secretary, Rajasthan Medical Relief Society
Ringus, District Sikar (Raj.)
7. Medical Officer In Charge, C.h.c. Ringus, District Sikar
(Raj.)
----Respondents
For Petitioner(s) : Mr. Sultan Singh Kuri, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH (Downloaded on 23/07/2021 at 09:37:16 PM) (2 of 2) [CW-6537/2021] Order 22/07/2021 Counsel for the petitioner wants to withdraw this writ petition at this stage.
In that view of the matter, this writ petition is dismissed, as prayed for.
(INDERJEET SINGH),J JYOTI /69 (Downloaded on 23/07/2021 at 09:37:16 PM) Powered by TCPDF (www.tcpdf.org)