Himachal Pradesh High Court
Thakur Dass & Ors. vs . Chinta Devi on 4 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Thakur Dass & Ors. Vs. Chinta Devi .
Criminal Revision No. 236/2023 04.05.2023 Present: Mr. T.S. Chauhan, Advocate, for the petitioners.
Cr.MP(M) No.1074/2023 Registry has computed the criminal revision petition within the limitation period, hence, learned counsel for the petitioners does not press this application. Application to stand disposed of as having been rendered infructuous.
Criminal Revision No. 236/2023 Issue notice to the respondent, returnable for 13.06.2023, on taking steps within four days. Dasti notice is also permitted.
Jyotsna Rewal Dua Judge 4th May, 2023 (Rohit) ::: Downloaded on - 04/05/2023 20:49:42 :::CIS