- The Commission may perform the following functions, namely:-(a)to advise the State Government on policy guidelines for promoting efficient and accountable policing;(b)to assist the State Government in identifying performance indicators to evaluate the functioning of the Police Force;(c)to communicate its views periodically on the performance of the Police Force;(d)to formulate perspective plans for policing and submit them to the State Government;(e)to analyse crimes in the State and suggest preventive measures;(f)to draw up a strategic plan for a five year period, duly identifying the objectives of policing sought to be achieved during the period and setting out an action plan for their implementation;(g)to prepare training policy for police officers of different ranks and categories; and(h)to perform such other functions as specified by the State Government from time to time.
