Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Assam - Subsection Section 6(1)(b) in The Assam Debt Conciliation Act, 1936 (b)the history of each such debt, so far as is known to the debtor, with particulars of the original principal and the rate of interest chargeable;