Supreme Court - Daily Orders
Shankar Nagdev vs State Of U.P. . on 6 January, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) D40938 OF 2014
SHANKAR NAGDEV ... PETITIONER
VERSUS
STATE OF U.P. AND ORS. ... RESPONDENTS
O R D E R
Permission to file the transfer petition is granted.
Learned counsel for the petitioner seeks leave to withdraw the transfer petition with the liberty to move the High Court for transfer of the Complaint Case No. 151/2014 titled “State of U.P. Vs. Piyush Shyamdasani & Ors.” pending before the Court of the Chief Metropolitan Magistrate, Kanpur City, U.P. within the State of U.P. Leave and liberty granted.
The transfer petition is dismissed as withdrawn.
.............................J. (MADAN B. LOKUR) .............................J. (UDAY UMESH LALIT) Signature Not Verified NEW DELHI Digitally signed by Sanjay Kumar Date: 2015.01.07 16:54:55 IST Reason: JANUARY 06, 2015 ITEM NO.21 COURT NO.10 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for TRANSFER PETITION (CRIMINAL) D No.40938/2014 SHANKAR NAGDEV Petitioner(s) VERSUS STATE OF U.P. AND ORS. Respondent(s) (with appln. (s) for ex-parte stay and permission to file T.P.) Date : 06/01/2015 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Vivek K. Tankha, Sr. Adv.
Mr. Prashant Kumar, AOR Ms. Avantika Manohar, Adv. For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Permission to file the transfer petition is granted. The transfer petition is dismissed as withdrawn.
(SANJAY KUMAR-I) (JASWINDER KAUR)
COURT MASTER COURT MASTER