Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Uttarakhand - Section

Section 5 in Uttaranchal School Education Act, 2006

5. Establishment of the Board.

- With effect from such date as the State Government may, by notification in the Official Gazette, appoint, there shall be Board to be known as the Uttaranchal Board of School Education.