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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3) in The Orissa Inland Steam Vessels Rules, 1935

(3)For a survey made at the request of the owner or his representative on a Sunday or a gazetted public holiday a fee of Rs. 60 shall be charged in addition to the fee payable under Rule 12.