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State of Nagaland - Section

Section 16 in Nagaland Registration of Births and Deaths Rules, 1972

16. Statistical report under Section 19(2).

- The statistical report under sub-section (2) of Section 19 shall be in Form No. 16 and shall be complied with for each year before the 31st July of the year immediately following and shall be published as soon as may be thereafter but in any case not later than five months from that date.