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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(v) in The Gujarat Ayurved University Act, 1965

(v)[one member] [These words were substituted for the words 'three members', by Gujarat 11 of 1968, Section 5 (aa-i).] to be elected by the Heads of the University Department from amongst themselves,