Section 2(d) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006
(d)"family" means-(i)in the case of male member, his wife, children, whether married or unmarried, dependent parents and the widow and children of a deceased son of the member;(ii)in the case of a female member, her husband, children, dependent parents and the widow and children of a deceased son of the member;
