Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(a) in Maharashtra Ferries and Inland Vessels Act, 1868 (a)[ * * * ] [Clause (a) as to soldiers in uniform on duty was repealed by Section 3 of the Indian Tolls (Army) Act, 1901 (2 of 1901), Central Acts.]
