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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in National Institute of Design Act, 2014

(1)The Director of [each of the Institutes] [Substituted 'the Institute' by Act No. 38 of 2019, dated 29.11.2019.] shall be appointed by the Central Government for a tenure of five years in such manner and on such terms and conditions of service as may be prescribed.