Bombay High Court
Ashok Hariram Parwani And Ors vs Silvex Developers Private Limited And ... on 25 July, 2024
2-CRR-15-2022 IN COMS-268-2022+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COURT RECEIVER'S REPORT NO. 15 OF 2022
IN
COMMERCIAL SUIT NO. 268 OF 2022
WITH
INTERIM APPLICATION (L) NO. 22080 OF 2022
IN
COMMERCIAL SUIT NO. 268 OF 2022
WITH
INTERIM APPLICATION (L) NO. 24397 OF 2021
IN
COMMERCIAL SUIT NO. 268 OF 2022
Ashok H Parwani & Ors ...Plaintiffs
Versus
Silvex Developers Private Limited & Ors ...Defendants
Mr Mahesh Kukreja, with Salman Khan, i/b Mahesh Kukreja, for the
Plaintiffs.
Mr Murari Madekar, i/b Madekar & Co, for Respondent No. 2.
Mr Durgaprasad Poojari, i/b PDS Legal, for Defendants Nos. 7 & 8. Mr Dhaval Patil, i/b M/s. K Ashar & Co, for Defendatns Nos. 9 to 11.
Page 1 of 2 ::: Uploaded on - 25/07/2024 ::: Downloaded on - 26/07/2024 12:19:42 :::2-CRR-15-2022 IN COMS-268-2022+.DOC Ms Vaishali Ankush Ugale, i/b Sunil Sonawane, for the MCGM. Ms Ankita Shukla, i/b Anil D'Souza, for Defendant No. 14. Mr SK Dhekale, Court Receiver, with Nitin Pawar, Officer on Special Duty, present.
CORAM: ARIF S. DOCTOR, J
DATED: 25th July 2024
PC:-
1. Since Mr Shetgiri has indicated that time would be required to verify the quotations received from the four contractors, list the matter on 22nd August 2024.
(ARIF S. DOCTOR, J) Page 2 of 2 ::: Uploaded on - 25/07/2024 ::: Downloaded on - 26/07/2024 12:19:42 :::