Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The Special Economic Zones (Customs Procedures) Regulations, 2003

(p)"zone unit" means a special economic zone unit of business establishment set up in the processing area of the zone for carrying out authorised operations only;