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Calcutta High Court (Appellete Side)

Maharaj Commercial Private Limited & ... vs Sundari Bibi & Ors on 25 February, 2019

1 Sl. February

39. 25, 2019 High Court at Calcutta Civil Revisional Jurisdiction C.O. 672 of 2019 Maharaj Commercial Private Limited & anr.

Versus Sundari Bibi & ors.

Mr. Debjit Mukherjee, Ms. Dipanwita Ganguly, Mr. Kaustav Bhattacharya, ...for the petitioners.

In view of a prima facie case having been made out, the petitioners are directed to serve copies of this revisional application bearing C.O. 672 of 2019 on the opposite parties, along with a notice indicating that this revisional application will appear for hearing as a "contested application" on February 28, 2019 along with C.O. 236 of 2019 and to file an affidavit of service to that effect at the next hearing. dns ( Sabyasachi Bhattacharyya, J. )