Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in The Copyright Act, 1957 (3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
