Rajasthan High Court - Jaipur
Santosh Kumar Malinda vs State Of Raj Andors on 22 October, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12587/2017
Santosh Kumar Malinda
----Petitioner
Versus
State Of Raj Andors
----Respondent
For Petitioner(s) : Mr. Gajendra Vyas For Respondent(s) : Mr. Sanjay Sharma HON'BLE MR. JUSTICE INDERJEET SINGH Order 22/10/2018 Application for vacation of the interim order will be considered at the time of admission of the writ petition.
List this writ petition again on 3.11.2018.
(INDERJEET SINGH),J Seema/63 Powered by TCPDF (www.tcpdf.org)