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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(a) in The Indian Iron And Steel Company (Taking Over Of Management) Act,1972

(a)[ allowances which may be received by the Chairman and other members of the Board of management for attending any meeting of the Board of management;] [Substituted by Act 36 of 1974, Section 10, for cl. (a) (w.e.f. 28-6-1974). ]