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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(xiv) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(xiv)promote schemes to encourage use of organic manure and recommend to the Government suitable measures including incentive schemes for use of dung or urine of cow as organic manure and pesticides by farmers to minimise the use of chemical fertilizers and pesticides and encourage manufacturing and use of recently developed bullock-driven agricultural implements and carts;