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[Cites 0, Cited by 1] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Warehousing Corporations Act, 1962

(5)The managing director shall--
(a)exercise such powers and perform such duties as the board of directors or the Central Warehousing Corporation may entrust or delegate to him; and
(b)receive such salary and allowances as the Central Warehousing Corporation may, with the approval of the Central Government, fix.