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[Cites 1, Cited by 1]

Rajasthan High Court - Jaipur

O.L. G .S. F. P. Ltd vs M/S. Shyam Tea Co on 13 January, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Company Application No.75/1996
In S.B. Company Petition No.7/1978

Date    Of    Order    ::   13/01/2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. Anuroop Singhi, for applicant (OL).
		Application has been filed Under Order 22 Rule 4 CPC for taking legal heirs/ representatives of deceased respondent-3 on record who died during pendency of proceedings. The same stands allowed. Amended cause title may be taken on record. Notices may be issued to the legal heirs/ representatives of deceased respondent-3.

List after service. (Ajay Rastogi),J.

VS Shekhawat/-p.1 75CoAppl96Jan13LrsApplAllw.doc