Rajasthan High Court - Jaipur
O.L. G .S. F. P. Ltd vs M/S. Shyam Tea Co on 13 January, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Company Application No.75/1996 In S.B. Company Petition No.7/1978 Date Of Order :: 13/01/2011 Hon'ble Mr. Justice Ajay Rastogi Mr. Anuroop Singhi, for applicant (OL). Application has been filed Under Order 22 Rule 4 CPC for taking legal heirs/ representatives of deceased respondent-3 on record who died during pendency of proceedings. The same stands allowed. Amended cause title may be taken on record. Notices may be issued to the legal heirs/ representatives of deceased respondent-3.
List after service. (Ajay Rastogi),J.
VS Shekhawat/-p.1 75CoAppl96Jan13LrsApplAllw.doc