Bombay High Court
Official Liquidator Mansukh ... vs Rajendra Chemexport Pvt Ltd. on 8 August, 2025
7 Olr 48-25.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORIGINAL ORDINARY APPELLATE JURISDICTION
OFFICIAL LIQUIDATOR REPORT NO. 48 OF 2025
IN
COMPANY PETITION NO. 228 OF 1999
In the matter between
Mansukh Industries Ltd. (in
liquidation)
Rajendra Chemexport Pvt Ltd. ... Petitioner.
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Mr. Sandeep Parikh a/w. Mr.Jos Sanghavi and Ms. Linzy Sharan i/by PDS Legal
for Noticee No.5.
Mr.Mayur Khandeparkar a/w. Jagdish Aradwad (Reddy) for Deft./Respondent
No.5(A).
Ms. Vaishali Ankush Ugale i/by Ms.Komal Punjabi for BMC.
Mr. Anirudh Hariani for Official Liquidator.
Mr.Mohit Advani, i/by Bachubhai Munim & Co. for Noticees Sarvadaman M.
Doshi and Mr.Pankaj M. Doshi.
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Coram : Sharmila U. Deshmukh, J.
Date : August 08, 2025 P.C. :
1. At the request of learned counsel appearing for the Official Liquidator, stand over to 22nd August, 2025.
[Sharmila U. Deshmukh, J.] sa_mandawgad 1 of 1 Signed by: Sanjay A. Mandawgad Designation: PA To Honourable Judge Date: 11/08/2025 16:25:00