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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Poisons Rules, 1972

(1)Licence-holder shall maintain in respect of each poison specified in the Schedule I, a stock register which contain the following particulars, namely:-
(a)Serial Number.
(b)Date.
(c)Amount received.
(d)Name and address of person from whom received.
(e)Balance in stock.
(f)Remarks.