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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2)(i) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(i)[ the connection of water supply pipes for conveying to any premises supply of water from Board Water Works; [Clause (i) to (z) Inserted by Act 45 of 1981 w.e.f. 1.10.1981.]