Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(vii) in Punjab Waqf Rules, 2018 (vii)Description of immovable property showing the village or town where such property is situated along with the municipality number or survey number, area, description of the tenure and the estimated value thereof;
