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State of Rajasthan - Section

Section 14 in The Rajasthan Municipalities (Records) Rules, 1964

14.

Papers selected for destruction shall, if confidential, be burnt without delay. Non-confidential papers, if intended to be sold as waste paper, shall be torn up into small pieces so effectually that their former contents cannot be learnt therefrom.Notes: 1. All weeded documents of non-confidential nature and accumulation of waste paper basket should be stored until a fair quantity is available. It should then be sold.