Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(i) in Tamil Nadu Panchayats (Interpellation of Chairman of District Panchayat by The Members) Rules, 1998 (i)it shall be related to the administration of the district panchayat and it shall be based on facts;
