Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act] Union of India - Subsection Section 17(9)(b) in Companies (Share Capital and Debentures) Rules, 2014 (b)return the share certificates to the shareholders or security holders whose securities have not been accepted at all or the balance of securities in case of part acceptance.