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[Cites 0, Cited by 0] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(6) in The Employees' Provident Funds Scheme, 1952

(6)Except in the cases specified in sub-paragraphs (7) [and 7-A] [Substituted by G.S.R. 549(E), dated 3.10.1981 (w.e.f. 3.10.1981).] no further [withdrawal] [Substituted by G.S.R. 954, dated 22.8.1984 (w.e.f. 8.9.1984).][shall be admissible to a member under this paragraph.