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State of West Bengal - Section

Section 95 in Police Regulations, Calcutta, 1968

95. S.P.C.A. Agents. - When an agent of the Society for the Prevention of Cruelty to Animals is required to attend a police station for enquiries, a letter shall be sent to the Secretary to the Society, asking for the attendance of the agent at a specified time and date. In urgent cases he may be called upon direct but if this is done, a letter shall be sent to the Secretary intimating the fact.