(2A)[ When any Government Officer is appointed as the Finance Officer on deputation, all expenditure on account of the remuneration, pension or provident fund contribution, leave allowance and other allowances and facilities, which may be admissible to him, shall be met from the University Fund.] [Sub-section (2A) was inserted, by Maharashtra 32 of 1978, section 5(a)., section 5(c).]
